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State of Jammu-Kashmir - Section

Section 123 in Jammu and Kashmir Forest (Protection) Force Rules, 2012

123. Scale of supply of the ordnance stores.

(1)Ordnance stores mentioned in Appendix-A shall be treated as "Controlled Stores" and all other stores (e. g. spare parts of fire arms, lubricants, cleaning materials, etc.) as "Uncontrolled Stores".
(2)The annual requirement of the "Controlled Stores" contemplated by rule 122 shall be based on calculations made in accordance with the following scales prescribed by the Government of India:—
(a)Arms for service:
(1)9mm pistol for Joint Director, Deputy Director and Assistant Director/Inspector.
(2)7.62 mm SLR/303 rifles for guards.
(b)Arms for Training:
(1)9 mm pistol: one for 10 trainees.
(2)7.62 mm SLR/303 rifles: one for 20 trainees.
(c)Ammunition for service:
Category of Ammunition Scale
(i) 9mm pistol 92 rounds per weapon.
(ii) 7.62 mm SLR/303 Rifle 50 rounds per weapon.
(d)Ammunition for practice:
Category of Ammunition Scale
(i) 9mm pistol 92 rounds per weapon.
(ii) 7.62 mm SLR/303 Rifle 50 rounds per weapon.
(e)Blank ammunition will be supplied up to the extent of 10 rounds per weapon per annum.
(3)The forecast for "uncontrolled stores", shall be submitted based on calculations made according to the current "Equipment Tables".