Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 94] [Entire Act] Union of India - Subsection Section 94(b) in The Multi-State Co-Operative Societies Act, 2002 (b)where the decision or order provides for the recovery of money, by executed according to law for the time being in force for the recovery of arrears of land revenue:
