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[Cites 0, Cited by 0] [Section 43(2)] [Section 43] [Entire Act]

State of Puducherry - Subsection

Section 43(2)(b) in Puducherry School Education Act, 1987

(b)"director" in relation to -
(i)a firm, means a partner in the firm,
(ii)a society or other association of individuals, means the person who is entrusted, under the rules of the society or other association, with the management of the affairs of the society or other association, as the case may be.