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Pr. Commissioner Of Income Tax ... vs M/S Motisons Buildtech Pvt. Ltd. on 8 July, 2019

Bench: Uday Umesh Lalit, Vineet Saran

     ITEM NO.30+68                                COURT NO.8                 SECTION XV

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No.21403/2019

     (Arising out of impugned final judgment and order dated 31-07-2018
     in DBITA No.168/2018 passed by the High Court Of Judicature For
     Rajasthan At Jaipur)

     PR. COMMISSIONER OF INCOME TAX (CENTRAL)                              Petitioner(s)

                                                      VERSUS

     M/S MOTISONS BUILDTECH PVT. LTD.                                      Respondent(s)

     (FOR ADMISSION and I.R.; IA No.94766/2019-CONDONATION OF DELAY IN
     FILING; and, IA No.94767/2019-EXEMPTION FROM FILING C/C OF THE
     IMPUGNED JUDGMENT)

     WITH

     Diary No.20149/2019
     (FOR ADMISSION AND I.R.; and, IA No.90199/2019 – FOR CONDONATION OF
     DELAY IN FILING)

     Date : 08-07-2019 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE UDAY UMESH LALIT
                             HON'BLE MR. JUSTICE VINEET SARAN


     For Petitioner(s)                    Mr. Vikramjit Banerjee, ASG
                                          Mr. Manish Pushkarna, Adv.
                                          Mr. Nalin Kohli, Adv.
                                          Mr. Ankit Roy, Adv.
                                          Mrs. Anil Katiyar, AOR

     For Respondent(s)

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

List these matters along with SLP (Civil) No.10394/2019.

                          (MUKESH NASA)                                  (SUMAN JAIN)
                          COURT MASTER                                  BRANCH OFFICER