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[Cites 0, Cited by 0] [Section 2(5)] [Section 2] [Entire Act]

Bengal Presidency - Subsection

Section 2(5)(i) in The Bengal Opium Smoking Act, 1932

(i)in the Calcutta district, any person appointed under clause(b) of section 7 of the Bengal Excise Act, 1909, (Ben. Act V of 1909), to exercise all the powers and to perform all the duties of the Collector in that district under that Act ; and