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[Cites 0, Cited by 0] [Section 54(2)] [Section 54] [Entire Act]

State of Punjab - Subsection

Section 54(2)(g) in The Punjab Ayurvedic and Unani Practitioners Act, 1963

(g)the manner in which appeals against the decision of the Registrar shall be heard and decided by the Board under section 18 and the fees chargeable for such appeals;