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[Cites 0, Cited by 0] [Section 100(2)] [Section 100] [Entire Act]

Union of India - Subsection

Section 100(2)(f) in The Rights of Persons with Disabilities Act, 2016

(f)the composition of the Assessment Board under sub-section (2) and manner of assessment to be made by the Assessment Board under sub-section (3) of section 38;