Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 92] [Entire Act] Union of India - Subsection Section 92(4) in The Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008 (4)The noise level in cabins, rest rooms and recreation rooms shall be reduced as much as possible to contribute to necessary restitution and rest.
