Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Bihar - Subsection Section 4(iv) in The Bihar Fish Jalkar Management Act, 2006 (iv)[ Quorum of Reserve Deposit Fixation Committee shall be the presence of at least three members.] [Substituted by Bihar Act 13, 2007.]
