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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Uttarakhand - Subsection

Section 12(a) in Uttarakhand Water Management and Regulatory Act, 2013

(a)[to approve the Integrated State Water Plan/ Basin Plans developed by Department of the State Government to ensure sustainable management of water resources within the parameters laid down by State Water Policy as amended from time to time;] [Substituted by section 8 of Uttrakhand Act no 03 of 2016.]