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[Cites 0, Cited by 0] [Section 432(1)] [Section 432] [Entire Act]

State of Odisha - Subsection

Section 432(1)(d) in The Orissa Municipal Corporation Act, 2003

(d)a plan showing the intended line of drainage of such building, and the intended side, depth and inclination of each drain, and the details of arrangement proposed for the ventilation of drains.