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[Cites 0, Cited by 0] [Section 56] [Entire Act]

State of Jharkhand - Subsection

Section 56(6) in Jharkhand Municipal Act, 2011

(6)The Standing Committee shall, after consideration of the Establishment Schedule along with the proposals, if any, for changes, if any, place the same along with its recommendations, before the Council for approval prior to the presentation of the budget estimates to the Council.