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[Cites 0, Cited by 0] [Section 315(3)] [Section 315] [Entire Act]

Union of India - Subsection

Section 315(3)(b) in Government of India Act, 1935

(b)at the end of sub-paragraph (9) of paragraph(a) of section ten of the Trusts (Scotland)Act, 1921, the words "or in any sterling loans raised by the" Secretary of State on behalf of the Governor-General of" India in Council under the provisions of Part XIII of" the Government of India Act, 1935."