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Delhi High Court - Orders

Rev Dinesh Das vs Baptist Church Trust Association & Anr on 9 January, 2023

Author: Manmeet Pritam Singh Arora

Bench: Manmeet Pritam Singh Arora

                             $~36
                             *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                             +      CONT.CAS(C) 762/2022 & CM APPL. 32365/2022
                                    REV DINESH DAS                                    ..... Petitioner
                                                 Through:        Mr. Sanjeev Bahl, Mr. Sumit Ahuja
                                                                 and Ms. Monika, Advocates alongwith
                                                                 Petitioner in person

                                                        versus

                                    BAPTIST CHURCH TRUST ASSOCIATION & ANR.
                                                                         .... Respondents
                                                 Through:

                             CORAM:
                             HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
                                               ORDER

% 09.01.2023 It is already 4.45 p.m. No time left. List on 13.04.2023.

BY ORDER COURT MASTER JANUARY 9, 2023/rhc Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:10.01.2023 19:18:15