Delhi High Court - Orders
Rev Dinesh Das vs Baptist Church Trust Association & Anr on 9 January, 2023
Author: Manmeet Pritam Singh Arora
Bench: Manmeet Pritam Singh Arora
$~36
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CONT.CAS(C) 762/2022 & CM APPL. 32365/2022
REV DINESH DAS ..... Petitioner
Through: Mr. Sanjeev Bahl, Mr. Sumit Ahuja
and Ms. Monika, Advocates alongwith
Petitioner in person
versus
BAPTIST CHURCH TRUST ASSOCIATION & ANR.
.... Respondents
Through:
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
ORDER
% 09.01.2023 It is already 4.45 p.m. No time left. List on 13.04.2023.
BY ORDER COURT MASTER JANUARY 9, 2023/rhc Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:10.01.2023 19:18:15