Section 6(7)(b) in M.P. Nagreeya Nikay Samvida Shala Shikshak (Employment and Conditions of Contract) Rules, 2005

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State of Madhya Pradesh - Subsection

Section 6(7)(b) in M.P. Nagreeya Nikay Samvida Shala Shikshak (Employment and Conditions of Contract) Rules, 2005

(b)For each category of vacant posts, the reservation shall be-

(i)50% for women;

(ii)subject to the proviso of Section 33 of the Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 (No. 1 of 1995), 6% for disabled persons (2% for visually impaired, 2% for hearing impaired, 2% for orthopaedically disabled;

(iii)10% for ex-army personnel;

(iv)To any other category which may be notified by the Government from time to time.

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State of Madhya Pradesh - Subsection

Section 6(7)(b) in M.P. Nagreeya Nikay Samvida Shala Shikshak (Employment and Conditions of Contract) Rules, 2005