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Supreme Court - Daily Orders

Mool Chand Kumawat vs National Highway Authority Of India on 10 February, 2020

Bench: L. Nageswara Rao, Hemant Gupta

     ITEM NO.6                                COURT NO.11                  SECTION XV

                                   S U P R E M E C O U R T O F         I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                   No(s).27616/2019

     (Arising out of impugned final judgment and order dated 16-07-2019
     in DBC(PIL)WP No.19126/2017 passed by the High Court Of Judicature
     For Rajasthan At Jaipur)

     MOOL CHAND KUMAWAT & ANR.                                              Petitioner(s)

                                                      VERSUS

     NATIONAL HIGHWAY AUTHORITY OF INDIA & ORS.                             Respondent(s)
     (With application for exemption from filing O.T.)


     Date : 10-02-2020 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE L. NAGESWARA RAO
                             HON'BLE MR. JUSTICE HEMANT GUPTA


     For Petitioner(s)                  Ms.   Unnati Misra,Adv.
                                        Mr.   Pai Amit, AOR
                                        Ms.   Pankhuri Bhardwaj,Adv.
                                        Ms.   Rohina Dua,Adv.
     For Respondent(s)

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

We are not inclined to interfere in the matter. The Special Leave Petition is dismissed. Pending application(s) shall stand disposed of.

                         (B.Parvathi)                              (Anand Prakash)
                         Court Master                                Court Master


Signature Not Verified

Digitally signed by
BALA PARVATHI
Date: 2020.02.12
17:25:12 IST
Reason: