Supreme Court - Daily Orders
Mool Chand Kumawat vs National Highway Authority Of India on 10 February, 2020
Bench: L. Nageswara Rao, Hemant Gupta
ITEM NO.6 COURT NO.11 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).27616/2019
(Arising out of impugned final judgment and order dated 16-07-2019
in DBC(PIL)WP No.19126/2017 passed by the High Court Of Judicature
For Rajasthan At Jaipur)
MOOL CHAND KUMAWAT & ANR. Petitioner(s)
VERSUS
NATIONAL HIGHWAY AUTHORITY OF INDIA & ORS. Respondent(s)
(With application for exemption from filing O.T.)
Date : 10-02-2020 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE L. NAGESWARA RAO
HON'BLE MR. JUSTICE HEMANT GUPTA
For Petitioner(s) Ms. Unnati Misra,Adv.
Mr. Pai Amit, AOR
Ms. Pankhuri Bhardwaj,Adv.
Ms. Rohina Dua,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
We are not inclined to interfere in the matter. The Special Leave Petition is dismissed. Pending application(s) shall stand disposed of.
(B.Parvathi) (Anand Prakash)
Court Master Court Master
Signature Not Verified
Digitally signed by
BALA PARVATHI
Date: 2020.02.12
17:25:12 IST
Reason: