Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Madhya Pradesh - Subsection Section 2(4) in The M.P. Khadi Tatha Gramodyog Adhiniyam, 1978 (4)"Member" includes Chairman [and Vice-Chairman] [Inserted by M.P. Act No. 28 of 1981 (w.e.f. 2-6-1981).];
