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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(1)(e) in International Financial Services Centres Authority (Manner of Payment and Receipt of Premium) Regulations, 2022

(e)‘International Financial Services Centre Insurance Office’or ‘ITO’ shall have the meaning as assigned to it under clause (k) of sub-regulation (.) of regulation 3 of the International Financial Services Centres Authority (Registration of Insurance Business) Regulations 202];