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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(e) in Veterinary Council of India (Procedure for recognition and de-recognition of Veterinary Colleges and Veterinary Qualifications) Rules, 2017

(e)the building plan of the Veterinary College shall be prepared by an architect registered with the Council of Architecture constituted under the Architects Act, 1972(20 of 1972), and duly approved by the competent authority as designated by concerned State Government or Union territory;