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[Cites 0, Cited by 0] [Section 19] [Entire Act]

Union of India - Subsection

Section 19(e) in The Pharmacy Act, 1948

(e)the Government Analyst under the [Drugs and Cosmetics Act, 1940] [Substituted by Act 70 of 1976, Section 13, for " Drugs Act, 1940" (w.e.f. 1.9.1976). ], ex officio , or where there is more than one, such one as the State Government may appoint in this behalf: