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[Cites 0, Cited by 0] [Section 72] [Entire Act]

State of Punjab - Subsection

Section 72(1) in The Punjab Factory Rules, 1952

(1)The dining hall shall normally accommodate at a time 20 per cent of the workers working at a time :Provided, that in any Particular factory or in any Particular class of factories, the Chief Inspector by an order in writing in this behalf, alter the percentage of workers to be accommodated.