Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 44Q] [Entire Act] State of Jharkhand - Subsection Section 44Q(b) in The Bihar Co-operative Societies Act, 1935 (b)that the person had on the date of the order a right to make such improvement or incur expenditure for such productive purpose, as the case may be; and
