Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 420(2)] [Section 420] [Entire Act] State of Uttar Pradesh - Subsection Section 420(2)(x) in Uttar Pradesh Municipal Corporation Act, 1959 (x)disinfection of houses and other public and private places to prevent spread of dangerous diseases;