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State of Odisha - Section

Section 28 in The Orissa Municipal Delimitation of Wards, Reservation of Seats and Conduct of Election Rules, 1994

28. List of received nomination papers.

- On the day appointed for the receipt of nomination papers and immediately after the hour for their receipt is past, the Election Officer or other authorised person referred to in Sub-rule (4) of Rule 25 shall publish at his office in Oriya a list in Form XI of all nominations received with a notice that the nomination paper will be taken up by the Election Officer for scrutiny at his Office or other specified place on the date, appointed and at the hour specified under Rule 24.