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[Cites 0, Cited by 0] [Section 80(1)] [Section 80] [Entire Act]

State of Rajasthan - Subsection

Section 80(1)(i) in Jodhpur Development Authority Act, 2009

(i)no such entry shall be made except between the hours of sunrise and sunest and without giving reasonable notice at least of twenty-four hours to the occupier, or if there be no occupier, to the owner of the land or building;