Supreme Court - Daily Orders
Narinder Kumar Chaudhary vs Rajesh on 22 August, 2023
Bench: Surya Kant, Dipankar Datta
IN THE SUPREME COURT OF INDIA
INHERENT JURISDICTION
REVIEW PETITION (C) NO.1156 OF 2023
IN
SPECIAL LEAVE PETITION(C) NO.8232 OF 2023
NARINDER KUMAR CHAUDHARY PETITIONER
VERSUS
RAJESH RESPONDENT
O R D E R
The instant petition has been filed by the petitioner for review of order dated 03.07.2023 passed by this Court in SLP(C) No.8232/2023.
Having carefully perused the petition for review and the papers connected therewith, we do not find any reason for reconsideration of the above-mentioned order.
The review petition is, accordingly, dismissed.
...................J. (SURYA KANT) ...................J. (DIPANKAR DATTA) New Delhi;
August 22, 2023
Signature Not Verified
Digitally signed by
ARJUN BISHT
Date: 2023.08.23
16:54:29 IST
Reason:
ITEM NO.1001 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
R.P.(C) No.1156/2023 in SLP(C) No.8232/2023 (Arising out of impugned final judgment and order dated 03-07-2023 in SLP(C) No.8232/2023 passed by the Supreme Court Of India) NARINDER KUMAR CHAUDHARY Petitioner(s) VERSUS RAJESH Respondent(s) (FOR ADMISSION) Date : 22-08-2023 This petition was circulated today. CORAM :
HON'BLE MR. JUSTICE SURYA KANT HON'BLE MR. JUSTICE DIPANKAR DATTA By Circulation UPON perusing papers the Court made the following O R D E R The review petition is dismissed in terms of the signed order.
Pending applications, if any, stand disposed of.
(ARJUN BISHT) (PREETHI T.C.) COURT MASTER (SH) COURT MASTER (NSH) (signed order is placed on the file)