Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Maharashtra - Subsection Section 9(b) in The Maharashtra Agricultural Produce Marketing (Regulation) Act, 1963 (b)Of the Director refusing to grant or cancelling or suspending a license may within the like number of days, appeal to the State Government.
