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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(a) in The U.P. Milk and Milk Products (Export) Control Order, 1976

(a)export or attempt to export or abet the export of milk or milk products of any kind from any place in Uttar Pradesh to any place outside the State except in accordance with a permit issued by the State Government or any officer authorised in this behalf by the State Government;