Section 5(1) in The Bombay Land Improvement Schemes Rules, 1949
(1)The statement under sub-section (1) of section 13 of the Act shall be in Form III and prepared in the regional language of the area concerned. It shall be sent in triplicate by the Divisional Soil Conservation Officer to the Mamlatdar or Mahalkari concerned as soon as possible after the 1st day of April in each year.
