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State of Karnataka - Section

Section 70 in Karnataka Stamp Act, 1957

70. Act to be translated and sold cheaply.

- The State Government shall make provision for the sale of a translation of this Act in Kannada and other regional languages [at such price as the State Government may from time to time fix, per copy] [Substituted by Act 12 of 1975 w.e.f. 1.5.1975].