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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of West Bengal - Subsection

Section 4(12) in The West Bengal State University (Barasat, North 24-Parganas) Act, 2007.

(12)to institute Professorships, Readerships, Lectureships and other teaching posts required by the University with the approval of the State Government and to appoint persons to such Professorships, Readerships, Lectureships or other teaching posts, or to recognize persons as Professors, Readers or Lecturers of the University, or as holders of other teaching posts of the University;