Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 51A] [Entire Act] State of Haryana - Subsection Section 51A(5) in Haryana Municipal Corporation Election Rules, 1994 (5)The Returning Officer shall mark "POSTAL BALLOT" against the name of the elector on the marked copy of the electoral roll."]