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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Maharashtra - Subsection

Section 13(6) in The Maharashtra Juvenile Justice (Care and Protection of Children) Rules, 2002

(6)The social workers of the Board and members of the Committee shall not be less than 35 years of age and not more than 65 years of age at the time of appointment.