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Union of India - Section

Section 1932 in The Limited Liability Partnership Rules, 2009

1932.

| {||-||}| Yes| {||-||}| No|-|| If yes, date of registration| {||-||}|||-|| Registration No.| {||-||}|||-|| If no, then whether the firm is registered under any other law| {||-||}| Yes| {||-||}| No|-|| If yes, name of the Statute| {||-||}|||-|| Date of registration| {||-||}|||-|| Registration No.| {||-||}|||}