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[Cites 0, Cited by 0] [Section 36C(1)] [Section 36C] [Entire Act]

State of West Bengal - Subsection

Section 36C(1)(b) in West Bengal Agricultural Produce Marketing (Regulation) Act, 1972

(b)to inspect or cause to be inspected the business and affairs of the market Committees including their accounts and the markets established by them,