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[Cites 0, Cited by 0] [Section 63(2)] [Section 63] [Entire Act]

State of Gujarat - Subsection

Section 63(2)(a) in The Gujarat University Act, 1949

(a)subject to the provisions of the Act and the approval of the Chancellor,-
(i)make provisional Statutes necessary for constituting the aforesaid authorities and regulating the procedure at their meetings and the transaction of their business,
(ii)draw up any rules that may be necessary for regulating the method of election to the aforesaid authorities,