Supreme Court - Daily Orders
Principal Commissioner Of Income Tax ... vs Chuni Lal Bhagat on 31 July, 2017
Bench: R.K. Agrawal, Mohan M. Shantanagoudar
ITEM NO.26 COURT NO.9 SECTION IV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Diary No(s). 19736/2017
(Arising out of impugned final judgment and order dated 17-02-2017
in ITA No. 24/2017 passed by the High Court of Punjab & Haryana at
Chandigarh)
PRINCIPAL COMMISSIONER OF INCOME TAX JALANDHAR I Petitioner(s)
VERSUS
CHUNI LAL BHAGAT Respondent(s)
Date : 31-07-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE R.K. AGRAWAL
HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
For Petitioner(s) Mr. Manish Pushkarna,Adv.
Mr. Rohit Rao,Adv.
For Ms. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
Tag with SLP(Civil) No.1627/2016.
(ANITA MALHOTRA) (CHANDER BALA) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by ANITA MALHOTRA Date: 2017.08.01 11:14:48 IST Reason: