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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(xvii) in The West Bengal Primary Education Act, 1973

(xvii)[ "primary education" means such elementary education as is imparted through a primary school;] [[Clause (xvii) first substituted by W.B. Act 19 of 1994, then again substituted by W.B. Act 4 of 1996. Previous clause (xvii) was as under :-