Patna High Court - Orders
Ms. Village Electrification Works vs The Managing Director Bihar State Hydro ... on 11 February, 2025
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.20121 of 2016
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Ms. Village Electrification Works
... ... Petitioner/s
Versus
The Managing Director Bihar State Hydro Electric Power Corporation Ltd.
and Ors
... ... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Om Prakash Upadhyay, Adv
For the Respondent/s : Mr. Mritunjay Kumar
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CORAM: HONOURABLE JUSTICE SMT. G. ANUPAMA
CHAKRAVARTHY
ORAL ORDER
6 11-02-2025To comply the order dated 17.12.2024, list on 21.03.2025 as a last indulgence.
(G. Anupama Chakravarthy, J) Jyoti/-
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