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Patna High Court - Orders

Ms. Village Electrification Works vs The Managing Director Bihar State Hydro ... on 11 February, 2025

                       IN THE HIGH COURT OF JUDICATURE AT PATNA
                                 Civil Writ Jurisdiction Case No.20121 of 2016
                   ======================================================
                   Ms. Village Electrification Works

                                                                             ... ... Petitioner/s
                                                   Versus
                   The Managing Director Bihar State Hydro Electric Power Corporation Ltd.
                   and Ors

                                                             ... ... Respondent/s
                   ======================================================
                   Appearance :
                   For the Petitioner/s     :     Mr. Om Prakash Upadhyay, Adv
                   For the Respondent/s     :     Mr. Mritunjay Kumar
                   ======================================================
                   CORAM: HONOURABLE JUSTICE SMT. G. ANUPAMA
                   CHAKRAVARTHY
                                         ORAL ORDER

6     11-02-2025

To comply the order dated 17.12.2024, list on 21.03.2025 as a last indulgence.

(G. Anupama Chakravarthy, J) Jyoti/-

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