Supreme Court - Daily Orders
Pr. Commissioner Of Income Tax 7 vs Planman Hr Pvt. Ltd. on 12 October, 2018
Bench: Uday Umesh Lalit, K.M. Joseph
ITEM NO.33 COURT NO.9 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 34308/2018
(Arising out of impugned final judgment and order dated 12-02-2018
in ITA No. 170/2018 passed by the High Court Of Delhi At New Delhi)
PR. COMMISSIONER OF INCOME TAX 7 Petitioner(s)
VERSUS
PLANMAN HR PVT. LTD. Respondent(s)
(FOR ADMISSION and I.R. and IA No.139665/2018-CONDONATION OF DELAY
IN FILING and IA No.139667/2018-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
Date : 12-10-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT
HON'BLE MR. JUSTICE K.M. JOSEPH
For Petitioner(s) Mr. Vikramjit Banerjee, ASG
Mr. Anish Kumar Gupta, Adv.
Mr. Manish Pushkarna, Adv.
Ms. Swarupma Chaturvedi, Adv.
Mr. Chandra Shekhar Suman, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
Tag the matter with SLP(Civil) No.31268/2014 and SLP(C)No. 29570/2015 and other connected matters.
Signature Not Verified(INDU MARWAH) (SUMAN JAIN) Digitally signed by BALA PARVATHI Date: 2018.10.13 COURT MASTER BRANCH OFFICER 11:31:23 IST Reason: