Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Supreme Court - Daily Orders

Pr. Commissioner Of Income Tax 7 vs Planman Hr Pvt. Ltd. on 12 October, 2018

Bench: Uday Umesh Lalit, K.M. Joseph

     ITEM NO.33                               COURT NO.9                    SECTION XIV

                                   S U P R E M E C O U R T O F          I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 34308/2018

     (Arising out of impugned final judgment and order dated 12-02-2018
     in ITA No. 170/2018 passed by the High Court Of Delhi At New Delhi)

     PR. COMMISSIONER OF INCOME TAX 7                                        Petitioner(s)

                                                         VERSUS

     PLANMAN HR PVT. LTD.                                                    Respondent(s)

     (FOR ADMISSION and I.R. and IA No.139665/2018-CONDONATION OF DELAY
     IN FILING and IA No.139667/2018-EXEMPTION FROM FILING C/C OF THE
     IMPUGNED JUDGMENT)

     Date : 12-10-2018 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE UDAY UMESH LALIT
                             HON'BLE MR. JUSTICE K.M. JOSEPH


     For Petitioner(s)                   Mr. Vikramjit Banerjee, ASG
                                         Mr. Anish Kumar Gupta, Adv.
                                         Mr. Manish Pushkarna, Adv.
                                         Ms. Swarupma Chaturvedi, Adv.
                                         Mr. Chandra Shekhar Suman, Adv.
                                         Mrs. Anil Katiyar, AOR

     For Respondent(s)

                             UPON hearing the counsel the Court made the following
                                                O R D E R

Delay condoned.

Issue notice.

Tag the matter with SLP(Civil) No.31268/2014 and SLP(C)No. 29570/2015 and other connected matters.

Signature Not Verified

(INDU MARWAH) (SUMAN JAIN) Digitally signed by BALA PARVATHI Date: 2018.10.13 COURT MASTER BRANCH OFFICER 11:31:23 IST Reason: