Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 144] [Entire Act] Union of India - Subsection Section 144(4) in The Companies Act, 1956 (4)The [Central Government] [ Substituted by Act 11 of 2003, Section 21, for " Company Law Board" .] may also by order compel an immediate inspection of the said copies or register.
