Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] State of Punjab - Subsection Section 28(1) in Punjab Waqf Rules, 2018 (1)Any candidate may, challenge the identity of a person claiming to be a particular elector by first depositing, a sum of five hundred rupees in cash with the returning officer for each such challenge.
