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Allahabad High Court

State Of U.P. Thru Collector Bijnor vs Bhagwat Singh And Others on 25 November, 2020

Author: Kaushal Jayendra Thaker

Bench: Kaushal Jayendra Thaker





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- SECOND APPEAL No. - 288 of 2008
 

 
Appellant :- State Of U.P. Thru Collector Bijnor
 
Respondent :- Bhagwat Singh And Others
 
Counsel for Appellant :- C.S.C.,.
 
Counsel for Respondent :- Anil Sharma,Shrey Sharma
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.
 

List in the month of January, 2021 as it is a matter of senior citizen, it should be given priority after the winter vacation.

Order Date :- 25.11.2020 Mukesh