Allahabad High Court
State Of U.P. Thru Collector Bijnor vs Bhagwat Singh And Others on 25 November, 2020
Author: Kaushal Jayendra Thaker
Bench: Kaushal Jayendra Thaker
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 37 Case :- SECOND APPEAL No. - 288 of 2008 Appellant :- State Of U.P. Thru Collector Bijnor Respondent :- Bhagwat Singh And Others Counsel for Appellant :- C.S.C.,. Counsel for Respondent :- Anil Sharma,Shrey Sharma Hon'ble Dr. Kaushal Jayendra Thaker,J.
List in the month of January, 2021 as it is a matter of senior citizen, it should be given priority after the winter vacation.
Order Date :- 25.11.2020 Mukesh