Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 404] [Entire Act] State of West Bengal - Subsection Section 404(1) in Kolkata Municipal Corporation Act, 1980 (1)The State Government may make rules(a)for the regulation or restriction of the use of sites for building, and(b)for the regulation or restriction of building,
