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Bombay High Court

Ashok Alias Onkar Shamrao Patil (Borse) ... vs The Union Of India Through Deputy ... on 16 December, 2020

Bench: Sunil P. Deshmukh, R.G. Avachat

                                                                  wp12512.19
                                        1



       IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                               BENCH AT AURANGABAD


             WRIT PETITION NO.12512 OF 2019
      WITH WP/12586/2019 WITH WP/12513/2019 WITH
          WP/12570/2019 WITH WP/12554/2019

                  TRIMBAK AADHAR BHAMRE AND ANOTHER
                                VERSUS
                     THE UNION OF INDIA AND OTHERS

                  ...
      Mr.R.A. Tambe Advocate for Petitioners.
      Mr.Ravi R. Bangar Advocate for Resp. Nos. 1 and 4.
      Mrs.M.A. Deshpande, A.G.P. for Resp. Nos.2 and 3.
      Mr.D.S. Manorkar Advocate for Resp. No.5.
                  ...

                 CORAM: SUNIL P. DESHMUKH AND
                        R.G. AVACHAT, JJ.

                 DATE :        16th DECEMBER, 2020

 ORDER :

1. Learned counsel for respondents No. 1 and 4 seeks time to file reply.

2. Stand over to 10th February, 2021.

[R.G. AVACHAT, J.] [SUNIL P. DESHMUKH, J.] asb/DEC20 ::: Uploaded on - 16/12/2020 ::: Downloaded on - 17/12/2020 09:35:50 :::