Bombay High Court
Ashok Alias Onkar Shamrao Patil (Borse) ... vs The Union Of India Through Deputy ... on 16 December, 2020
Bench: Sunil P. Deshmukh, R.G. Avachat
wp12512.19
1
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
WRIT PETITION NO.12512 OF 2019
WITH WP/12586/2019 WITH WP/12513/2019 WITH
WP/12570/2019 WITH WP/12554/2019
TRIMBAK AADHAR BHAMRE AND ANOTHER
VERSUS
THE UNION OF INDIA AND OTHERS
...
Mr.R.A. Tambe Advocate for Petitioners.
Mr.Ravi R. Bangar Advocate for Resp. Nos. 1 and 4.
Mrs.M.A. Deshpande, A.G.P. for Resp. Nos.2 and 3.
Mr.D.S. Manorkar Advocate for Resp. No.5.
...
CORAM: SUNIL P. DESHMUKH AND
R.G. AVACHAT, JJ.
DATE : 16th DECEMBER, 2020
ORDER :
1. Learned counsel for respondents No. 1 and 4 seeks time to file reply.
2. Stand over to 10th February, 2021.
[R.G. AVACHAT, J.] [SUNIL P. DESHMUKH, J.] asb/DEC20 ::: Uploaded on - 16/12/2020 ::: Downloaded on - 17/12/2020 09:35:50 :::