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[Cites 0, Cited by 0] [Section 46C] [Entire Act]

Union of India - Subsection

Section 46C(1) in The Reserve Bank of India Act, 1934

(1)The Bank shall establish and maintain a Fund to be known as the National Industrial Credit (Long Term Operations) Fund to which shall be credited—
(a)an initial sum of ten crores of rupees by the Bank;
(b)such further sums of money as the Bank may contribute every year:
Provided that the annual contribution during each of the five years commencing with the year ending on the 30th day of June, 1965 shall not be less than five crores of rupees:Provided further that the Central Government may, if the circum­stances so require, authorise the Bank to reduce the said sum of five crores of rupees in any year.