Calcutta High Court (Appellete Side)
State Of West Bengal & Anr vs Sushil Kumar Fomra & Ors on 6 November, 2017
Author: Harish Tandon
Bench: Harish Tandon
1 unli 6.11. C.O. 3485 of 2017 sted 2017 AGM State of West Bengal & Anr.
Versus Sushil Kumar Fomra & Ors Mr. Hironmoy Bhattacharya, Mr. Supratim Dhar, ... for the petitioners.
Mr. Debayan Bera, Mr. Subhrangsu Ganguly, Mr. Sakti Prosad Chakraborty, Mr. Pallab Kumar Mitra, ... for the opposite parties.
This matter is treated as on day's list.
On the prayer of learned counsel of both the parties let the matter be released from this bench and be placed before the Hon'ble Acting Chief Justice for assignment.
( Harish Tandon, J.)