Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Punjab - Subsection

Section 15(4) in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014

(4)Tine Zila Parishad shall meet immediately and decide Block wise allocation of,funds as mentioned in item (b) of Note3 and convey its recommendations to the Government by the end of December, at the latest, each year.