Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 54] [Entire Act] State of Odisha - Subsection Section 54(5) in The Orissa Irrigation Act, 1959 (5)An appeal shall, if presented within thirty days from the date of the order, lie from every order passed by the Revenue Officer under this section to the prescribed authority.
