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[Cites 0, Cited by 0] [Article 20A(2)] [Article 20A] [Constitution]

Constitution Subarticle

Article 20A(2)(a) in Constitution of India

(a)the transfer, in whole or in part, of the assets, rights and liabilities of the Mizo District Council (including the rights and liabilities under any contract made by it) to the Union or to any other authority;